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Justice Karnan Orders Bans on Foreign Travel of CJI & Seven Supreme Court Judges - (01 May 2017)

Calcutta High Court Judge Justice C S Karnan has directed “Air Control Authority, New Delhi,” not to permit Chief Justice of India J S Khekar and seven other Judges of Supreme Court to travel abroad.

Tags : JUSTICE C S KARNAN   CHIEF JUSTICE OF INDIA  

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