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Uttarakhand High Court: Seal, Seize All EVMs Use in Vikasnagar Constituency Polls - (28 Apr 2017)

Uttarakhand High Court, while hearing a petition alleging tampering of Electronic Voting Machines (EVMs) in Vikasnagar constituency, has ordered that EVMs of constituency be sealed.

Tags : UTTARAKHAND HIGH COURT   ELECTRONIC VOTING MACHINES (EVMS)  

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