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Delhi High Court Takes Cognizance of Missing Speech & Hearing Impaired Girl - (28 Apr 2017)

Delhi High Court acted tough with Delhi Metro Rail Corporation (DMRC) and Central Industrial Security Force (CISF) for not being vigilant enough after a speech and hearing impaired mentally-challenged girl managed to exit a station without a token before going missing.

Tags : DELHI HIGH COURT   DELHI METRO   MISSING GIRL  

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