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Delhi High Court: "Allow Afghan Girl to Study Without an Aadhaar Card" - (28 Apr 2017)

Delhi High Court directed AAP Government to ensure that a 12-year-old Afghan refugee girl, who has been allegedly asked by her school not to attend classes since she does not have an Aadhaar card, be allowed to study.

Tags : DELHI HIGH COURT   AFGHAN GIRL   AADHAAR CARD  

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