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Bombay HC: Implead ITC, Finance Ministry, SEBI as Parties in PIL Against LIC Investment in LIC - (28 Apr 2017)

Bombay High Court has directed petitioners of a PIL opposing idea of Life Insurance Corporation of India holding one-third equity stake in tobacco giant ITC, to implead Union Ministry of Finance, ITC, Ministry of Industries and Commerce and SEBI as respondents.

Tags : BOMBAY HIGH COURT   ITC   FINANCE MINISTRY   SEBI  

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