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Supreme Court Says 'No' to Centre's Plea to Recall 2016 Verdict in Manipur Fake Encounters - (28 Apr 2017)

Supreme Court has dismissed Centre's plea to recall a 2016 verdict on conducting a probe into 1,528 cases of alleged fake encounters in Manipur in last 20 years.

Tags : SUPREME COURT   MANIPUR FAKE ENCOUNTERS  

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