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Supreme Court to Sahara Chief: 'Tihar For Sure', If Your Rs 1500 Cr Cheques Bounce - (28 Apr 2017)

Supreme Court has extended till June 19 the parole of Sahara Chief Subrata Roy with a warning that failure to meet deadline of June 15 for payment of Rs 1,500 crore would land him in prison once again.

Tags : SUPREME COURT   SUBRATA ROY  

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