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SC Forwards Justice Sinha Report To UP Govt To Decide Compensation Over 2006 Meerut Fire - (27 Apr 2017)

SC has ordered handing over of probe report submitted by Former Judge Justice S B Sinha on 2006 Meerut fire which claimed 60 lives, which fixed responsibilities and liabilities on State Government and organizers, to Uttar Pradesh Government for it to take a stand on disbursement of compensation.

Tags : SUPREME COURT   2006 MEERUT FIRE  

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