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Bengaluru Based Civil Court Stalls Sale of Chetan Bhagat's 'One Indian Girl' - (26 Apr 2017)

A Civil Court in Bengaluru has granted temporary injunction holding back author Chetan Bhagat from selling his book `One Indian Girl' following a city-based writer's suit claiming that the work was a copy of one of her short stories, `Drawing Parallels' from her book, `Life, Odds & Ends'.

Tags : CIVIL COURT   CHETAN BHAGAT  

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