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Madras High Court Refuses to Direct CBI to Furnish Tamil Translation of FIR - (21 Sep 2015)

Madras High Court has refused to direct Central Bureau of Investigation (CBI) to furnish to an accused in a corruption case, copies of First Information Report, statements made by witnesses and the charge sheet after translating all of them into Tamil.

Tags : MADRAS HIGH COURT   CENTRAL BUREAU OF INVESTIGATION  

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