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Madhya Pradesh HC: Giving Ceremonial Gift ‘Sword’ To Dignitary In Gurudwara 'Not Illegal' - (26 Apr 2017)

Madhya Pradesh High Court has held that ceremonial gift given to a visiting dignitary in Gurudwara cannot be said to be an offence within purview of the MP Government’s notification as it was not carried in a public place.

Tags : MADHYA PRADESH HIGH COURT   CEREMONIAL GIFT   GURUDWARA  

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