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SC Imposes Fine of Rs 1.4 Crore On Two Doctors For Providing Medical Asylum To Ex MLA - (26 Apr 2017)

Supreme Court, while sending a strong message to medical fraternity who provide medical asylum to VVIP accused, has awarded a fine of Rs 1.4 crore on two doctors for admitting an Ex- MLA, a murder accused, in their hospital for 527 days without any ailment in a contempt case.

Tags : SUPREME COURT   ASYLUM  

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