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Allahabad High Court Issues Directions For Dealing With Grievances Under NFSA - (25 Apr 2017)

Allahabad High Court has directed UP Government to appoint District Grievance Redressal Officers within a month for expeditious and effective resolution of complaints with regard to distribution of welfare benefits under National Food Security Act.

Tags : ALLAHABAD HIGH COURT   NATIONAL FOOD SECURITY ACT  

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