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SC Notices Centre, Tamil Nadu, NPCIL Over CRZ Clearance to KKNPP Units 3-6 - (25 Apr 2017)

Supreme Court has ordered notice to Centre, Tamil Nadu Government and Nuclear Power Corporation of India (NPCIL) in an appeal filed by Poovulagin Nanbargal against CRZ clearance granted to Kudankulam Nuclear Power Project (KKNPP) units 3-6.

Tags : SUPREME COURT   KUDANKULAM NUCLEAR POWER PROJECT  

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