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Supreme Court Directs Husband to Pay Rs. 50 Lakh Amount, Flat Worth Rs. 1 Crore to 'Cruel' Wife - (25 Apr 2017)

Supreme Court has directed a husband to provide his wife Rs. 50 lakh amount and a flat worth Rs. 1 crore, even though it held that acts of wife in filing false complaints against husband amounted to cruelty.

Tags : SUPREME COURT   WIFE   ALIMONY  

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