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Award Scheme For Outstanding Writings In The Field Of Banking Hindi Declaration Of Result For The Year 2015-16- (Reserve Bank of India) (17 Apr 2017)

MANU/RPRL/0066/2017

Banking

Reserve Bank of India had invited entries under the captioned scheme vide press release dated 14 July 2016. On evaluation of the entries received, it has been decided to award Professor J. P. Yadav, Rajasthan University, Jaipur under this scheme for his book for the year 2015-16.

Tags : SCHEME   AWARD   BANKING HINDI  

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