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Cabinet approves signing of the Protocol amending the Convention between India and Portugal for avoidance of Double Taxation- (Press Information Bureau) (19 Apr 2017)

MANU/PIBU/0423/2017

Direct Taxation

The Union Cabinet chaired by the Prime Minister Shri Narendra Modi has given its approval for signing of a Protocol amending the Convention between India and Portugal for avoidance of double taxation. The Protocol will also ensure prevention of fiscal evasion with respect to taxes on income. Once the Protocol enters into force, both India and Portugal would be able to exchange tax related information, which will help tax authorities of both countries to curb tax evasion.

Tags : CONVENTION   AMENDMENT   APPROVAL  

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