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Allahabad HC: Noida Authority Not a 'Profit-Making Organisation', Should be Considered 'Civic Body' - (24 Apr 2017)

Allahabad High Court ruled that Noida Authority is not a profit-making organisation, hence, it should be considered a civic body and be allowed all benefits of a civic agency.

Tags : ALLAHABAD HIGH COURT   NOIDA AUTHORITY  

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