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Madras High Court Asks State to Consider Compensating Bear Attack Victim - (24 Apr 2017)

Madras High Court has directed Head of Project Tiger, Kalakad Mundunthurai Tiger Reserve (KMTR) at Ambasamudram in Tirunelveli district to consider a plea made by a 57-year-old farmer to grant him compensation for having been attacked by a bear which strayed into his farm in Chettimedu village.

Tags : MADRAS HIGH COURT   BEAR ATTACK   CHETTIMEDU VILLAGE  

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