Manipur HC: State Establishments Must Record Transgender Person’s New Name & Gender in Documents  ||  Delhi HC: Failure to Frame Counter Claim Despite Pleadings is Patently Illegal  ||  Mumbai Commission Holds Reliance Retail Liable for Defective AC Replacement Failure  ||  SC Orders ASI to Supervise Repair of Mehrauli’s Ancient Dargahs  ||  SC Reprimands Bihar IPS Officer for Affidavit Supporting Murder Convict  ||  SC Rejects Review Plea on WB SSC Jobs, Upholds Quashing of 25k Appointments  ||  SC Rejects Review Plea on WB SSC Jobs, Upholds Quashing of 25k Appointments  ||  Supreme Court Orders Haridwar Collector Inquiry into Maa Chandi Devi Trust  ||  SC Recommends Statutory Appeal Against DJ’s Compensation Orders  ||  SC Dismisses Petition Challenging 2024 Maharashtra Assembly Elections Over Bogus Voting    

Madras HC Defers Contempt Proceedings against Politician, Lawyers - (21 Sep 2015)

Madras HC while deferring contempt proceeding against a politician and two lawyers,has directed politician to do "service" in students hostel and lawyers to serve their senior,both for 3 months,after accepting affidavit seeking apology for obstructing sealing of building constructed unauthorisedly.

Tags : MADRAS HC  POLITICIAN   LAWYERS  

Share :        

Disclaimer | Copyright 2025 - All Rights Reserved