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Madras HC Defers Contempt Proceedings against Politician, Lawyers - (21 Sep 2015)

Madras HC while deferring contempt proceeding against a politician and two lawyers,has directed politician to do "service" in students hostel and lawyers to serve their senior,both for 3 months,after accepting affidavit seeking apology for obstructing sealing of building constructed unauthorisedly.

Tags : MADRAS HC  POLITICIAN   LAWYERS  

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