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Allahabad High Court Orders Sealing of Over 1000 Flats in Supertech Czar's Greater Noida Project - (21 Apr 2017)

Allahabad High Court has ordered sealing of more than 1,000 flats in Supertech Czar residential project of Greater Noida which were constructed allegedly without due approvals.

Tags : ALLAHABAD HIGH COURT   SUPERTECH CZAR  

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