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Gujarat High Court Suggests Parents to Approach Govt Receiving Centres For RTE Admissions - (21 Apr 2017)

Gujarat High Court has said that if parents find difficulty in securing admission for children in class I under Right of Children to Free and Compulsory Education Act (RTE), they may approach any of Government's 490 receiving centres which will facilitate admissions.

Tags : GUJARAT HIGH COURT   RIGHT OF CHILDREN TO FREE AND COMPULSORY EDUCATION ACT  

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