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Government Notifies Draft Rules for Abolishing Red Beacons, No Exemption For President, PM, CJI - (21 Apr 2017)

Central Government is all set to abolish ‘Lal Batti’ culture and has notified draft rules for abolishing red beacons which will be effective from May 1, and it does not exempt even vehicles of the President, Prime Minister and the Chief Justice of India.

Tags : CENTRAL GOVERNMENT   LAL BATTI  

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