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Supreme Court Denies Relief to Bihar Topper Scam Mastermind Bachcha Rai - (20 Apr 2017)

Supreme Court has quashed Patna High Court's order granting bail to Bachcha Rai, the mastermind of Bihar School Examination Board (BSEB) topper scam.

Tags : SUPREME COURT   BACHCHA RAI   TOPPER SCAM  

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