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Supreme Court Rejects Tata's Claim Over Taj Mansingh Hotel Property, Allows NDMC to Conduct e-Auction - (20 Apr 2017)

Supreme Court has approved e-auction of Taj Mansingh Hotel in Delhi, rejecting claim of Tata group-owned Indian Hotels Co. Ltd (IHCL) over the property.

Tags : SUPREME COURT   TAJ MANSINGH HOTEL  

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