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Government Notifies Remaining Sections of RERA, Act Shall Come into Full Force From May 1, 2017 - (20 Apr 2017)

Central Government has issued a notification announcing that sections 3-19, 40, 59-70, 79 and 80 of Real Estate (Regulation and Development) Act, 2016, shall come into force on May 1, 2017.

Tags : CENTRAL GOVERNMENT   REAL ESTATE (REGULATION AND DEVELOPMENT) ACT   2016    

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