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Delhi High Court: Centre Taking Steps to Secure Life & Release Kulbhushan Jadhav - (20 Apr 2017)

Delhi High Court has dismissed a PIL seeking a direction to Government to approach International Court of Justice for securing release of Kulbhushan Jadhav, who has been illegally detained at an unknown location in Pakistan and also sentenced by a military court there.

Tags : DELHI HIGH COURT   KULBHUSHAN JADHAV  

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