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Delhi HC Slams Govt, L-G’s Office for Not Releasing Sushil Kumar Sharma, Despite its Order - (21 Sep 2015)

Delhi HC has slammed Govt, L-G’s office for not releasing Sushil Kumar Sharma who was serving a life term for killing his wife in ‘tandoor case’, despite its order of granting parole to him.

Tags : DELHI HC  TANDOOR CASE  

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