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Punjab and Haryana HC Dismisses Plea By Hotel, Restaurant Owners on Renaming of State Highways - (19 Apr 2017)

Punjab and Haryana High Court has dismissed a plea by seven hotel and restaurant owners challenging UT Administration’s decision to not rename Madhya Marg as a major district road.

Tags : PUNJAB AND HARYANA HIGH COURT   STATE HIGHWAYS   LIQUOR BAN  

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