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Supreme Court to Centre and State: Grant Citizenship to Chakma, Hajong Tribals in 3 Months - (21 Sep 2015)

SC has ordered Centre and Arunachal Pradesh Govt. to grant citizenship within three months to Chakma and Hajong tribals who had migrated from Bangladesh in 1964-69, saying that they cannot be discriminated in any manner.

Tags : SUPREME COURT   CENTRE   ARUNACHAL PRADESH GOVT.  

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