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Delhi High Court Rejects Plea Against Delhi Govt. Making Payment to Ram Jethmalani - (18 Apr 2017)

Delhi High Court has refused to entertain a plea seeking to restrain AAP Government from paying Rs 1.22 crore to veteran lawyer Ram Jethmalani for appearing on behalf of Chief Minister Arvind Kejriwal in a defamation suit filed against him by Union Minister Arun Jaitley.

Tags : DELHI HIGH COURT   ARVIND KEJRIWAL   RAM JETHMALANI  

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