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Supreme Court Notices Centre Over Plea Against Pre-Censorship of Films - (18 Apr 2017)

Supreme Court has sought a response from Centre on a petition moved by actor-director Amol Palekar, who has sought to reclaim “contours of individual freedoms” by taking away Censor Board’s authority of pre-censorship of films.

Tags : SUPREME COURT   CENSOR BOARD   PRE-CENSORSHIP  

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