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Supreme Court Orders Personal Presence of Sahara Chief, Directs to Auction Amby Valley - (17 Apr 2017)

Supreme Court has ordered that Sahara's luxurious 8,900-acre Amby Valley City near Pune be auctioned as the group's chief Subrata Roy has failed to deposit Rs 5092.6 crore with markets regulator SEBI to refund investors.

Tags : SUPREME COURT   SAHARA  

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