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Cabinet approves MoU on cooperation in the field of justice between India and Tunisia- (Press Information Bureau) (12 Apr 2017)

MANU/PIBU/0412/2017

Civil

The Union Cabinet chaired by the Prime Minister Shri Narendra Modi has approved the Memorandum of Understanding (MoU) on cooperation in the field of justice between India and Tunisia. During the recent years, social, cultural and commercial relations between India and Tunisia have developed in a positive direction. Signing of an agreement on cooperation in the field of justice will further enhance good relations between the two countries and add new dimensions in the field of judicial reforms.

Tags : MOU   APPROVAL   JUSTICE  

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