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Supreme Court Notices MCI, State Over Medical PG Incentive Marks - (17 Apr 2017)

Supreme Court (SC) has issued notices to Medical Council of India (MCI) and State Government asking them to reply to a plea filed by non-service doctors over incentive marks granted to in-service doctors applying for post-graduate courses through NEET 2017.

Tags : SUPREME COURT   MEDICAL PG INCENTIVE MARKS  

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