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MP High Court Stops Transfer of Vyapam Whistleblower Anand Rai and His Wife - (18 Sep 2015)

Madhya Pradesh High Court has cancelled transfer of Vyapam scam whistleblower Anand Rai and his wife. The court also ordered Madhya Pradesh Government to pay the salary dues to Rai and his wife.

Tags : MP HIGH COURT  VYAPAM  

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