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Karnataka High Court: St John's Post Graduation Admission Policy Violates Regulation - (14 Apr 2017)

Karnataka High Court has said that admission procedure adopted by St John's National Academy of Health Sciences (St John's Medical College) is contrary to regulation 9A of Post Gradutate Medical Education Regulations, 2000.

Tags : KARNATAKA HIGH COURT   ST JOHN'S NATIONAL ACADEMY OF HEALTH SCIENCES  

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