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Supreme Court to Haji Ali Dargah Trust: Remove Encroachments by May 08 - (14 Apr 2017)

Supreme Court has asked Haji Ali Dargah Trust to remove encroachments in a 908 sq mt area around famous Mumbai mosque by May 8 while making it clear that area containing the shrine will remain protected.

Tags : SUPREME COURT   HAJI ALI DARGAH TRUST  

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