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Supreme Court Allows R.K. Raghavan to Bow Out of 2002-Godhra Riots Cases SIT - (14 Apr 2017)

Supreme Court has allowed Ex-CBI Director R.K. Raghavan to bow out of his responsibilities as chairman of Special Investigation Team (SIT) into 2002 post-Godhra riots cases.

Tags : SUPREME COURT   2002-GODHRA RIOTS  

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