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GST: President Gives Nod to Four GST Bills, One-Nation_One-Tax Regime Roll Out Likely From July 01 - (13 Apr 2017)

President Pranab Mukherjee has given his approval to four supporting legislations related to Goods and Services Tax (GST), paving way for roll out of one-nation-one-tax regime from July 1.

Tags : GOODS AND SERVICES TAX (GST)   ONE-NATION_ONE-TAX  

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