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Supreme Court: No Problem With Amicable Settlement of Sutlej-Yamuna Link Canal Row - (13 Apr 2017)

Supreme Court has said that it was not opposed to an amicable settlement of Sutlej-Yamuna Link (SYL) canal row and asked both Haryana and Punjab to find a solution to it soon.

Tags : SUPREME COURT   SUTLEJ-YAMUNA LINK (SYL) CANAL ROW  

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