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Bombay HC Orders Demolition of Structures Near Airport That Violate 'Height Norms' - (13 Apr 2017)

Bombay High Court has asked Airports Authority of India (AAI), Directorate General of Civil Aviation (DGCA) and Brihanmumbai Municipal Corporation to demolish within two months 110 buildings and structures that violate height norms and create obstacles around approach area of airport.

Tags : BOMBAY HIGH COURT   AIRPORT   'HEIGHT NORMS'  

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