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Delhi HC Says 'No' to Tata Camelot Housing Project Near Sukhna Lake in Chandigarh - (13 Apr 2017)

Delhi High Court has held that Tata Camelot Housing Project cannot be allowed as it was well within catchment area of Sukhna Lake in Chandigarh.

Tags : DELHI HIGH COURT   TATA CAMELOT HOUSING PROJECT  

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