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SC Seeks Audit Report From CAG on Spending of Rs 5,000 Crore of Real Estate Cess - (13 Apr 2017)

Supreme Court has directed Comptroller and Auditor General (CAG) to file an audit report to explain how authorities had spent Rs 5,000 crore of a real estate cess, which was meant for welfare of construction workers.

Tags : SUPREME COURT   REAL ESTATE CESS  

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