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Madras HC: TET Not Mandatory For Teachers Recruited Before November 15, 2011 - (12 Apr 2017)

Madras HC has asked State Government not to compel school teachers recruited before November 15, 2011, to clear Teacher Eligibility Test scheduled for April 29 and 30, and not to insist on an undertaking from them that they would quit service in case they fail.

Tags : MADRAS HC   TEACHER ELIGIBILITY TEST  

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