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Delhi HC Upholds Order Restraining DPS World Foundation From Using Brand Name ‘DPS’ - (12 Apr 2017)

Delhi High Court has upheld a Single Bench order restraining DPS World Foundation from using registered mark/name “DPS” or any other mark identical or deceptively similar to registered mark of plaintiff Delhi Public School.

Tags : DELHI HIGH COURT   DPS WORLD FOUNDATION   DPS  

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