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Delhi HC Seeks Chamber Allotment Committee's Reply Over Pan, Cigarette Shops on Court Premises - (12 Apr 2017)

Delhi High Court has asked Chamber Allotment Committee of High Court to look into issue whether a shop, which is granted licence to sell pan, cigarette and beedi, can be allowed to continue on High Court premises.

Tags : DELHI HIGH COURT   PAN   CIGARETTE SHOPS  

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