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Madras High Court Directs Authorities to De-seal 125 Years Old St Antony’s Church For Easter Week - (11 Apr 2017)

Madras High Court has directed authorities to de-seal 125-year-old St Antony’s church in Ekkattuthangal, allegedly situated on government poromboke land for devotees to offer prayers during the Easter week.

Tags : MADRAS HIGH COURT   ST ANTONY’S CHURCH  

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