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Kerala HC Stays Criminal Case Against Ex-Industries Minister E.P. Jayarajan - (11 Apr 2017)

Kerala High Court has stayed criminal proceedings pending before Thiruvananthapuram Vigilance Court against former Industries Minister E.P. Jayarajan in connection with appointment of his relative as managing director of Kerala State Industrial Enterprises (KSIE).

Tags : KERALA HC   E.P. JAYARAJAN  

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