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Supreme Court Upholds Life Term For Two Monks, Disciple in Swami Gadadharanand Murder Case - (11 Apr 2017)

Supreme Court has upheld life imprisonment awarded to two sadhus (monks) and a disciple of Vadtal Swaminarayan sect by High Court, finding them guilty of murdering Swami Gadadharanand, who was chairman of Vadtal temple committee.

Tags : SUPREME COURT   SWAMI GADADHARANAND  

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